LAWS(UTN)-2024-5-4

ARUN Vs. STATE OF UTTARAKHAND

Decided On May 02, 2024
ARUN Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) Petitioner - Arun, as well as Sanjana, are present in the Court today.

(2.) On a specific query put to Sanjana, she says that she does not want to go back and stay with the petitioner Arun, and that their marriage was solemnized in February 2024, and now she is staying with respondent No. 5 - Sachin.

(3.) Respondent No. 5 - Sachin is also present in the Court today.