LAWS(UTN)-2024-5-23

HINSH KUNWAR Vs. STATE OF UTTARAKHAND

Decided On May 08, 2024
Hinsh Kunwar Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) Applicant Hinsh Kunwar alias Harish is in judicial custody in FIR No.271 of 2023, under Ss. 376, 506 IPC, Police Station Transit Camp, District Udham Singh Nagar. He has sought his release on bail.

(2.) Heard learned counsel for the parties and perused the record.

(3.) According to the FIR, on 14/9/2023, at about 10:30 in the morning, the applicant raped the victim in her house.