KHALIL MALIK Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) This is the Third Bail Application.

(2.) The First Bail Application was rejected on 14/12/2022 and the Second Bail Application was rejected on 25/4/2023.

(3.) The applicant ' Khalil Malik alias Khalil Ahmad is in judicial custody under Ss. 304, 201 and Sec. 34 of the Indian Penal Code, 1860 in the Case Crime No.192 of 2022, registered at police station Sitarganj, District Udham Singh Nagar.