GURMEET SINGH Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) The petitioners- Gurmeet Singh and Kalidas Ray alias Kalipad seek quashing of Case Crime No.225 of 2023, under Ss. 302, 323, 506 IPC, Police Station Pantnagar, District Udham Singh Nagar, with related reliefs.

(2.) Heard learned counsel for the parties and perused the record.

(3.) The deceased had left his house on 1/7/2023 at 5:00 in the morning, but he did not return. All search went in vain. On 3/7/2023, the dead body of the deceased was found in a mutilated state. The FIR records that in fact, on 20/6/2023, when the deceased had gone for cutting grass, he was assaulted and beaten up by the petitioners and others.