(1.) The instant revision is preferred against the following:-
(2.) Heard learned counsel for the parties and perused the record.
(3.) The instant revision has been admitted to the extent of examining the correctness of sentence.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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