ASHUTOSH SHARMA Vs. MADHAV SAMARPAN SAMITI

Referred Judgements :-

AVADHESH PRATAP SINGH AND OTHERS VS. PAHUPAT PRATAP SINGH [REFERRED TO]
CHHEDI LAL VS. BOARD OF REVENUE [REFERRED TO]
MOHANRAM VS. MOHANRAM [REFERRED TO]
RANI DEVI VS. BOARD OF REVENUE [REFERRED TO]
RAM BHAROSE LAL VS. STATE OF U.P. [REFERRED TO]
LAKHPATI AND ANOTHER VS. BOARD OF [REFERRED TO]
BEENA KUMARI VS. RAJ KUMAR [REFERRED TO]
MUNICIPAL CORPORATION,AURANGABAD V. STATE OF MAHARASHTRA [REFERRED TO]
SAWARNI VS. INDER KAUR [REFERRED TO]
SUMAN VERMA VS. UNION OF INDIA [REFERRED TO]
SURAJ BHAN VS. FINANCIAL COMMISSIONER [REFERRED TO]
FAQRUDDIN DEAD VS. TAJUDDIN DEAD [REFERRED TO]
RAJINDER SINGH VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
JAIPAL VS. BOARD OF REVENUE [REFERRED TO]
RANI DEVI VS. BOARD OF REVENUE U P AT LUCKNOW [REFERRED TO]
BINDESHWARI VS. BOARD OF REVENUE [REFERRED TO]
KEHAR SINGH VS. STATE OF U P [REFERRED TO]
GIRISH CHANDRA VS. APAR AYUKT (PRAKASHAN) GARHWAL MANDAI [REFERRED TO]
SMT. MANORAMA DEVI AND OTHERS VS. BOARD OF REVENUE U.P. LUCKNOW AND OTHERS [REFERRED TO]
NAGAI AND ANOTHER VS. BOARD OF REVENUE AND OTHERS [REFERRED TO]
SMT. GYAN MATI VS. ADDITIONAL COMMISSIONER (ADMN.), BASTI DIVISION AND OTHERS [REFERRED TO]
AMRENDRA KAUR VS. COLLECTOR, RAMPUR AND OTHERS [REFERRED TO]
RAM NARAIN AND OTHERS VS. DEPUTY DIRECTOR OF CONSOLIDATION, VARANASI AND OTH [REFERRED TO]
T. RAVI & ANR. VS. B. CHINNA NARASIMHA [REFERRED TO]
AJIT KAUR VS. DARSHAN SINGH [REFERRED TO]
PRAHLAD PRADHAN VS. SONU KUMHAR [REFERRED TO]