(1.) The challenge in this revision is made to the followings:-
(2.) The instant revision has been admitted on the correctness of the sentence.
(3.) Heard learned counsel for the parties and perused the record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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