(1.) MR . Devesh Bishnoi, Advocate, present for the petitioner.
(2.) MR . Lalit Samant, learned Brief Holder, present for the State/respondent nos. 1 to 4.
(3.) ON the grounds urged, delay condonation application (CLMA No.3815 of 2013) is allowed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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