(1.) HEARD learned counsel for the parties on delay condonation application (CLMA No.12979 of 2014) in filing counter affidavit.
(2.) APPLICATION is allowed. Delay in filing counter affidavit is condoned.
(3.) COUNTER affidavit filed on behalf of respondent nos.1 and 2 is taken on record.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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