LAWS(UTN)-2014-3-117

BALA DUTT Vs. TRILOK SINGH

Decided On March 20, 2014
Bala Dutt Appellant
V/S
TRILOK SINGH Respondents

JUDGEMENT

(1.) MR . Pradeep Hairia, Advocate, present for the revisionist.

(2.) MR . Siddhartha Shah, Advocate with Mr. Sanjeev Kumar Sah, Advocate, present for the respondent.

(3.) THIS is tenant's revision under Section 25 of the Provincial Small Cause Courts Act against the judgment and decree dated 22.07.2008, passed by the Court of Judge Small Causes/District Judge, Nainital in S.C.C. Suit No.10 of 2002.