(1.) HEARD learned counsel for the parties on the delay condonation application.
(2.) APPLICATION for condonation of delay (CLMA No.12969 of 2013) is allowed.
(3.) DELAY in filing the second appeal is condoned.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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