(1.) HEARD Mr. Shailendra Nauriyal, Advocate, present for the applicant/appellant.
(2.) THE delay in filing the restoration application is hereby condoned.
(3.) ALSO heard on the restoration application. The review application was dismissed on 24.02.2014 for non prosecution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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