(1.) MR . I.P. Gairola, Advocate, present for the petitioner.
(2.) MR . Lalit Samant, learned Brief Holder, present for the State/respondent nos. 1 to 3.
(3.) MS . Beena Pandey, learned Standing Counsel for the State of U.P./respondent nos. 4 to 6.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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