VIKAS TYAGI Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Mr. Sharad Sharma, Senior Advocate assisted by Mr. M.S. Tyagi and Mr. Sandeep Kothari, Advocate, present for the petitioner.

(2.) Mr. Paresh Tripathi, learned Addl. Chief Standing Counsel, present for the State/respondent Nos. 1 to 4.

(3.) Mr. Parikshit Saini, Advocate, present for the State/respondent No. 5.