LAWS(UTN)-2014-12-72

SATYA DOGRA Vs. NARAYANI DEVI

Decided On December 10, 2014
Satya Dogra Appellant
V/S
NARAYANI DEVI Respondents

JUDGEMENT

(1.) MR . Neeraj Garg, Advocate, present for the petitioner.

(2.) MR . Pawan Mishra, Advocate, present for the respondents.

(3.) COUNTER affidavit filed by the respondents is taken on record.