(1.) Mr. Alok Mahra, Advocate, present for the petitioner.
(2.) Mr. T.P.S. Takuli, learned Brief Holder, present for the State/respondents.
(3.) This matter relates to a physically challenged person who has about 50% hearing impairment.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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