REGENT COMPUTRONICS PVT. LTD.

KALI RAM Appellant

V/S

Mirza Waker Ali Respondents

Referred Judgements :-

RAM NATH V. ANGAN [REFERRED TO]
RADHY SHYAM PATWA V. XTH ADJ VARANASI AND ORS [REFERRED TO]
RAFI V. IST ADDITIONAL DISTRICT JUDGE,GORAKHPUR [REFERRED TO]
ABDUL ALIM V. DISTRICT JUDGE [REFERRED TO]
ANIL KUMAR VS. NANAK CHANDRA VERMA [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
RANJEET SINGH VS. RAVI PRAKASH [REFERRED TO]
JAGAT RAM KHULLAR VS. BATTU MAL [REFERRED TO]
GANGA RAM VS. PHULWATI [REFERRED TO]
SHIV DUTT SINGH VS. RAM DASS [REFERRED TO]
SYED AHMAD JAWWAD VS. QUDESIYA SAIDULLAH [REFERRED TO]

JUDGEMENT

(1.) HEARD Sri B.C. Pandey, Sr. Advocate assisted by Sri Naresh Pant, Counsel for the petitioner and Sri V.K. Bisht, Sr. Advocate assisted by Sri Amberish Chatterji, Counsel for the respondents.

(2.) BY the present writ petition, the petitioner has prayed for a writ of certiorari quashing the order passed by the Courts below by which the decree for eviction has been granted. Both the Courts below have granted the decree for eviction and the petitioner has filed the present writ petition challenging both the orders. FACTUAL MATRIX OF THE CASE: -

(3.) VR % izkFkZuk gS fd fMxzh cgd oknh f[kykQizfroknh uaO 1 bl izdkj nh tk;%& v fd izfroknh us oknh uaO 1 oknh dks cdk;kfdjk;k :O 4]586@& e; C;kt vnk djs vkSj uksfVl ds ckn okn ds fnukad rdgtkZuk 2]283 -75 e; C;kt vnk djsaA

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KALI RAM Vs. MIRZA WAKER ALI

Referred Judgements :-

JUDGEMENT

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