STATE OF UTTARANCHAL THROUGH COLLECTOR Vs. BHAJAN SINGH

Referred Judgements :-

SHALIMAR WORKS LTD. V. WORKMEN [REFERRED TO]
STATE OF U.P. V. PRESIDING OFFICER [REFERRED TO]
PIPRAICH SUGAR MILLS LIMITED VS. PIPRAICH SUGAR MILLS MAZDOOR UNION [REFERRED TO]
WESTERN INDIA MATCH CO LIMITED VS. WESTERN INDIA MATCH CO WORKERS UNION [REFERRED TO]
STATE BANK OF INDIA VS. N SUNDARA MONEY [REFERRED TO]
HINDUSTAN STEEL LIMITED VS. PRESIDING OFFICER LABOUR COURT ORISSA [REFERRED TO]
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED VS. SHAMBHU NATH MUKHERJI [REFERRED TO]
SANTOSH GUPTA VS. STATE BANK OF PATIALA [REFERRED TO]
L ROBERT DSOUZA VS. EXECUTIVE ENGINEER SOUTHERN RAILWAY [REFERRED TO]
GAMMON INDIA LIMITED VS. NIRANJAN DASS [REFERRED TO]
H D SINGH VS. RESERVE BANK OF INDIA [REFERRED TO]
DES RAJ VS. STATE OF PUNJAB [REFERRED TO]
RAJ NARAIN PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
AJAIB SINGH VS. SIRHIND CO OPERATIVE MARKETING CUM PROCESSING SERVICE SOCIETY LIMITED [REFERRED TO]
SAPAN KUMAR PANDIT VS. U P STATE ELECTRICITY BOARD [REFERRED TO]
S M NILAJKAR VS. TELECOME DISTRICT MANAGER KARNATAKA [REFERRED TO]