MUKUL KUMAR Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Applicant-Mukul Kumar is in judicial custody in FIR No.15 of 2023, under Ss. 380, 457, 411 IPC, Police Station I.T.I., District Udham Singh Nagar. He has sought his release on bail.

(2.) Heard learned counsel for the parties and perused the record.

(3.) It is argued that nothing was recovered from the applicant. He has no previous conviction.