(1.) Present Application has been filed under Sec. 439 of the Code of Criminal Procedure, 1973 for regular bail in connection with the First Information Report No.249 of 2020, registered at police station Kotwali Gangnahar, District Haridwar under Ss. 420, 468, 469, 471 and Sec. 120 B of the Indian Penal Code, 1860.
(2.) An FIR was registered against the unknown persons on the written information of Dr. Sanjay Kansal, Chief Medical Superintendent, Sub-District Joint Hospital, Roorkee, District Haridwar on 11/6/2020. As per FIR, the CT scan reports are prepared by Vital Radiology Services Private Limited, Noida under an agreement. It came to the knowledge of the informant that some unknown persons are forging the CT scan reports which are being received from Vital Radiology Services Private Limited, Noida and the same are being used for medico-legal purposes. The forged reports of four patients, namely, Farah Naz, aged about 28 years, Irshad, aged about 60 years, Salman, aged about 25 years and Rashid, aged about 22 years, were prepared.
(3.) Present applicant was arrested on 10/4/2023. Charge-sheet has been filed.