(1.) These two Bail Applications have been filed for grant of regular bail in connection with the Case Crime No.1149 of 2022, registered at police station Bhagwanpur, District Haridwar. Applicants are in judicial custody under Ss. 395, 396, 412 and Sec. 120 B of the Indian Penal Code, 1860.
(2.) These two Bail Applications have arisen from one crime no. i.e. Case Crime No.1149 of 2022, therefore, these two Bail Applications are being considered and decided by this common order. Record of First Bail Application No.837 of 2023 will be leading file.
(3.) As per prosecution's case, when informant-Mayank Kumar was going by e-rickshaw along with Prabhakar Behra after withdrawing money from SBI Branch, Roorkee on 9/12/2022, some unknown persons stabbed him and Prabhakar Behra and looted his money. Prabhakar Behra died during the investigation. On 22/12/2022, applicant-Tushar was arrested and one pistol 315 bore and one hollow cartridge 315 bore were recovered from his possession. On 23/12/2022, looted amount Rs.1,20,000.00 (Rupees one lakh twenty thousand) was recovered at the pointing out of the applicant-Tushar. On 18/12/2022, one pistol 315 bore, live one cartridge 315 bore and looted Rs.1,00,000.00 were recovered from the possession of the applicant-Antim. He was arrested. After completion of the investigation, charge-sheet has been filed.