YOGESH KUMAR GAUTAM Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Supplementary affidavit is taken on record. Miscellaneous Application, IA No.2 of 2023, stands disposed of, accordingly.

(2.) Applicant Yogesh Kumar Gautam is in judicial custody in FIR No.533 of 2021, under Sec. 376 IPC, Police Station Gangnahar, Roorkee, District- Haridwar. He has sought his release on bail.

(3.) Heard learned counsel for the parties and perused the record.