(1.) Present Bail Application has been filed for grant of regular bail in connection with the First Information Report No.71 of 2014, registered at Police Station Nanakmatta, District Udham Singh Nagar for the offence under Ss. 147, 148, 149, 307, 332, 353, 186, 427, 504 and 506 of the Indian Penal Code, 1860 and under Sec. 7 of the Criminal Law Amendment Act, 1932.
(2.) According to the First Information Report, the present applicant along with other co-accused persons had assaulted the informant Constable Dinesh Joshi.
(3.) Heard Mr. Ghanshyam Joshi, learned counsel for applicant and Mr. Dinesh Chauhan, learned Brief Holder for the State.