SANNO Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Applicant Sanno is in judicial custody in FIR No. 36 of 2023, under Ss. 379, 411, 34 IPC, Police Station Bhagwanpur, District - Haridwar.

(2.) Heard learned counsel for the parties and perused the record.

(3.) It is argued that the co-accused has already been granted bail by the Court below. The role assigned to the present applicant is also similar.