MANOHAR SINGH KANYAL Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) This Court is informed by Mr. Lalit Sharma, Advocate that charge sheet has been filed in the present OMR sheet scam matter.

(2.) Applicant Manohar Singh Kanyal was the Secretary of the Uttarakhand Subordinate Service Selection Commission (in short ' Commission").

(3.) Applicant Raghubir Singh Rawat was the Chairman of the Commission.