LAWS(UTN)-2023-9-25

KUMAUN UNIVERSITY, NAINITAL Vs. NANDAN SINGH DEV

Decided On September 20, 2023
Kumaun University, Nainital Appellant
V/S
Nandan Singh Dev Respondents

JUDGEMENT

(1.) Delay Condonation Application No. 02 of 2023 Issue notice.

(2.) Learned counsels appear and accept notice on behalf of the respondents.

(3.) By this application, the appellants seek condonation of 46 day's delay in filing the special appeal.