REGENT COMPUTRONICS PVT. LTD.

Mukesh Kumar Sinha Appellant

V/S

Ujvn Limited Respondents

Referred Judgements :-

VIDARBHA IRRIGATION DEVELOPMENT CORPORATION AND OTHERS VS. ANOJ KUMAR AGARWALA AND OTHERS [REFERRED TO]
PODDAR STEEL CORPORATION VS. GANESH ENGINEERING WORKS [REFERRED TO]
MONARCH INFRASTRUCTURE PVT LIMITED VS. COMMISSIONER ULHASNAGAR MUNICIPAL CORPORATION [REFERRED TO]
WEST BENGAL STATE ELECTRICITY BOARD VS. PATEL ENGINEERING COMPANY LIMITED [REFERRED TO]
B S N JOSHI AND SONS LTD VS. NAIR COAL SERVICES LTD [REFERRED TO]
VILLIANUR IYARKKAI PADUKAPPU MAIYAM VS. UNION OF INDIA [REFERRED TO]
MICHIGAN RUBBER INDIA LTD VS. STATE OF KARNATAKA [REFERRED TO]
JAGDISH MANDAL VS. STATE OF ORISSA [REFERRED TO]
BAKSHI SECURITY AND PERSONNEL SERVICES PVT. LTD. VS. DEVKISHAN COMPUTED PVT. LTD. AND ORS. [REFERRED TO]

JUDGEMENT

(1.) The respondent no.2, the Uttarakhand Jal Vidyut Nigam Ltd. ("the UJVN Ltd.") invited tenders for balance civil works for construction of 204 meter high concrete gravity dam intake (3 x 100 MW) capacity underground power house and appurtenant works on river Yamuna of Lakhwar Multipurpose Projects in District Dehradun/Tehri Garhwal, Uttarakhand ("the project") by Tender No. 01/Civil Lakhwar UJVN/2021-2022 ("the tender").

(2.) Instant petition has been filed for quashing entire tender process with the direction to respondent no.1, UJVN Ltd. to reinitiate/re-invite the fresh tenders with the related reliefs.

(3.) Heard learned counsel for the parties and perused the record.

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MUKESH KUMAR SINHA Vs. UJVN LIMITED

Referred Judgements :-

JUDGEMENT

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