LAWS(UTN)-2023-8-7

BALAM SINGH RAWAT Vs. STATE OF UTTARAKHAND

Decided On August 09, 2023
Balam Singh Rawat Appellant
V/S
STATE OF UTTARAKHAND Respondents

JUDGEMENT

(1.) Learned State Counsel seeks time to file objections in the matter.

(2.) List this matter on 29/9/2023.

(3.) Heard on Short Term Bail Application IA No.1 of 2023.