LAWS(UTN)-2023-8-66

UK GROUP Vs. SECRETARY, MINISTRY OF CULTURE

Decided On August 17, 2023
Uk Group Appellant
V/S
Secretary, Ministry Of Culture Respondents

JUDGEMENT

(1.) The respondents have filed their counteraffidavit.

(2.) We have heard learned counsels, and we proceed to dispose of the petition.

(3.) On 28/7/2023, when we took up the matter, we recorded some of the submissions of learned counsels. The relevant extract of the said order, reads as follows :