BADAL AGRAWAL Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) The petitioners seek quashing of FIR/Case Crime No.196 of 2023, dtd. 17/4/2023, under Sec. 306 IPC, Police Station Bazpur, District Udham Singh Nagar and charge-sheet dtd. 6/6/2023 filed in the matter.

(2.) Heard learned counsel for the parties and perused the record.

(3.) During the pendency of the writ petition, it was brought on record that charge-sheet has already been filed in the matter. The petitioners have also challenged the charge-sheet dtd. 6/6/2023, filed in the matter.