(1.) The challenge in this revision is made to the following:-
(2.) The revisionist and the complainant have filed a joint Compounding Application No. 2 of 2023 alongwith their respective affidavits.
(3.) Heard learned counsel for the parties and perused the material available on file.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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