(1.) As per office report, respondent has already been served, however, none appears on behalf of the respondent.
(2.) Order impugned reads as under:
(3.) Hon'ble Apex Court in the case of GHCL Employees Stock Option Trust Vs. India Infoline Limited, 2013 4 SCC 505 has held as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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