(1.) Mr. Arvind Vashisth, Advocate for the petitioner.
(2.) Mr. Pradeep Hairiya, Advocate for the respondent No. 2.
(3.) Mr. Rajesh Sharma, Brief Holder for the respondent Nos. 3. and 4.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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