LAWS(UTN)-2013-12-105

RAJENDRA SINGH Vs. STATE OF UTTARAKHAND AND OTHERS

Decided On December 16, 2013
RAJENDRA SINGH Appellant
V/S
State of Uttarakhand and others Respondents

JUDGEMENT

(1.) Mr. Jayvardhan Kandpal, Advocate, present for the petitioner.

(2.) Mr. Paresh Tripathi, learned Addl. Chief Standing Counsel present for the State/respondent no.1.

(3.) Mr. B.D. Upadhyay, Senior Advocate, assisted by Mrs. Mamta Bisht, present for the respondent nos. 2 & 3.