(1.) Mr. Neeraj Garg, Advocate present for the petitioner.
(2.) I have heard learned counsel for the parties.
(3.) I have gone through the impugned order of the learned revisional court below as well as trial court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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