(1.) Heard.
(2.) Learned counsel for the parties stated that parties have entered into compromise.
(3.) A compromise application supported by affidavits of the parties have been moved before this Court today.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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