(1.) DIRECTOR General of Police, Uttarakhand issued general order dated 27th December, 2010, in paragraph No. 1 as under:
(2.) SECTION 207 of Motor Vehicles Act, 1988 reads as under:
(3.) SECTION 192 and Section 192 -A of the Motor Vehicles Act, 1988 read as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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