ONGC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX

Referred Judgements :-

COMMISSIONER OF INCOME TAX MADRAS VS. INDIAN BANK LTD [REFERRED TO]
KANTAMANI VENKATA NARAYANA AND SONS VS. FIRST ADDITIONAL INCOME TAX OFFICER RAJAHMUNDRY [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. T S PL P CHIDAMBARAM GHETTIAR DEAD [REFERRED TO]
PARASHURAM POTTERY WORKS COMPANY LIMITED VS. INCOME TAX OFFICER CIRCLE 1 WARD A RAJKOT GUJARAT [REFERRED TO]
RAJASTHAN STATE WAREHOUSING CORPORATION VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
DIGVIJAY CEMENT COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
SETH KISHORI LAL BABULAL VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. H R SUGAR FACTORY PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. HOTEL SAVERA [REFERRED TO]
ZOHAR SIRAJ LOKHANDWALA VS. M G KAMAT [REFERRED TO]
COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE VS. ESTHER P CARVALHO [REFERRED TO]
MCDERMOTT INTERNATIONAL INC VS. ADDITIONAL COMMISSIONER OF INCOME TAX [REFERRED TO]