RADHA KRISHNAN Vs. STATE OF UTTARANCHAL AND ANOTHER

JUDGEMENT

(1.) HEARD Sri Anurag Bisaria learned coun­sel for the appellant and learned A.G.A. for the respondents.

(2.) THIS is an appeal against the or­der dated 7.8.2003 passed by the Ses­sions Judge Haridwar whereby the ap­plication of the appellant under Section 340 of the Code of Criminal Procedure was dismissed.