BHOPAL SINGH JALAL Vs. MANAGING DIRECTOR AND OTHERS -RESPONDENTS WRIT PETITION NO. 29008 OF 1995-OLD NUMBER

JUDGEMENT

(1.) THE petitioner has challenged order dated 20.09.1995 passed by the Divi­sional Lodging Manager, U.P Forest Cor­poration Nainital dismissing the peti­tioner from services.

(2.) HEARD Sri J.C. Joshi Learned Counsel for the petitioner, Sri VK. Singh learned counsel for respondent no. 1 and Sri VK. Bist learned counsel for respond­ents' no. 2, 3 and 4.

(3.) THE respondents have filed coun­ter affidavit and supplementary counter affidavit. In reply the petitioner has filed rejoinder affidavit and supplementary re­joinder affidavit.