(1.) RULE .
(2.) RESPONDENTS waive service. By consent the writ petition is taken up for final hearing.
(3.) BY this writ petition, the petitioner seeks to challenge the order of transfer -dated 10.07.2003 passed by the Secretary, Department of Medical & Health Services, Uttaranchal, Dehradun.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN