(1.) Issue notices to the respondents in both the matters.
(2.) Notices have been accepted by Mr. C.S. Rawat, learned CSC on behalf of the State and by Mr. Ashish Joshi, learned counsel on behalf of respondent-Commission.
(3.) Counter affidavit(s) be filed within three weeks.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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