SURBHI GUPTA Vs. NITIN JAIN

JUDGEMENT

(1.) This Civil Transfer Application has been filed under Sec. 24 of the Code of Civil Procedure, 1908 to transfer the Original Suit No.333 of 2019, "Nitin Jain vs. Surbhi Jain", filed under Sec. 9 of the Hindu Marriage Act, 1955, pending before the Family Court, Haridwar to the Family Court, Haldwani, District Nainital.

(2.) Heard Mr. Pranav Singh, learned counsel holding brief of Mr. Anshu Kumar, learned counsel for the applicant and Ms. Prabha Naithani, learned counsel for the respondent.

(3.) The applicant " Smt. Surbhi Gupta is present in-person before this Court and she is identified by Mr. Pranav Singh, Advocate.