JYOTI GADIYA Vs. GANESH SINGH GADIYA

JUDGEMENT

(1.) DELAY CONDONATION APPLICATION (IA No. 02 of 2022) By this application, the Appellant seeks condonation of delay of 79 days in filing the present First Appeal.

(2.) The Respondents fairly do not oppose the application to seek condonation of delay of 79 days in filing the present First Appeal.

(3.) For the reasons stated in the application, the same is allowed. Delay caused in filing the present First Appeal is, hereby, condoned.