RAJEEV KUMAR Vs. STATE OF UTTARAKHAND

JUDGEMENT

(1.) Mr. Prabhat Bohra, learned counsel for the petitioner.

(2.) Mr. R.C. Joshi, learned Brief Holder for the State of Uttarakhand.

(3.) Petitioner is a Government employee, serving as Assistant Teacher L.T. Grade (English). He is aggrieved by his transfer from Government Inter College, BHEL, Haridwar to Government Inter College, Kthunkhal, Block Thelisain, District Pauri Garhwal vide order dtd. 5/8/2022. Petitioner has sought quashing of transfer order and also the enquiry report submitted by Block Education Officer, Bhadrabad, District Haridwar.