PURAN SINGH FARTYAL Vs. STATE OF UTTARAKHAND

Referred Judgements :-

K KAMARAJA NADAR MARIAPPAN M R MASANI VS. KUNJU THEIVAR:V R NEDUNCHEZHIYAN:THE ELEPTION TRIBUNAL RANCHI [REFERRED TO]
MURARKA RADBEY SHYAM KAM KUMAR VS. ROOP SINGH RATHORE [REFERRED TO]
SUBBARAO VS. MEMBER ELECTION TRIBUNAL HYDERABAD [REFERRED TO]
SHARIF UD DIN VS. ABDUL GANI LONE [REFERRED TO]
RAJENDRA SINGH J P GOYAL BISHAMBHAR NATH PANDE VS. USHA RANI:RAJ NARAIN:RAJ NARAIN [REFERRED TO]
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA VS. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA [REFERRED TO]
SHIPRA JHAMMAKLAL VS. SHANTI LAL KHOIWAL:LAXMINARAYANPANDE [REFERRED TO]
L R SHIVARAMAGOWDA VS. T M CHANDRASHEKAR [REFERRED TO]
T M JACOB VS. C POULOSE [REFERRED TO]
RAVINDER SINGH VS. JANMEJA SINGH [REFERRED TO]
CHANDRAKANT UTTAM CHODANKAR VS. DAYANAND RAYU MANDRAKAR [REFERRED TO]
PONNALA LAKSHMAIAH VS. KOMMURI PRATAP REDDY [REFERRED TO]
NARENDRA BHIKAHI DARADA VS. KALYANRAO JAYWANTRAO PATIL [REFERRED TO]
AJAY MAKEN VS. ADESH KUMAR GUPTA [REFERRED TO]
G.M. SIDDESHWAR VS. PRASANNA KUMAR [REFERRED TO]
A.MANJU VS. PRAJWAL REVANNA [REFERRED TO]