LAWS(UTN)-2022-9-61

PARVEZ AHMED Vs. UTTARAKHAND PUBLIC SERVICE COMMISSION HARIDWAR

Decided On September 08, 2022
Parvez Ahmed Appellant
V/S
Uttarakhand Public Service Commission Haridwar Respondents

JUDGEMENT

(1.) Mr. Vinay Kumar, learned counsel for the petitioner.

(2.) Mr. Ashish Joshi, learned counsel for respondent no. 1.

(3.) Mr. P.S. Bisht, learned Additional C.S.C. for the State of Uttarakhand.