(1.) Issue notice.
(2.) Counsels for the respondent nos. 1 to 8 are present and accept notice.
(3.) In the light of the order we propose to pass, we do not consider it necessary to issue notice to respondent no. 9, the private respondent.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN