LAWS(UTN)-2022-5-113

RAVEESH JAIN Vs. HUKUM CHANDRA JAIN

Decided On May 13, 2022
Raveesh Jain Appellant
V/S
Hukum Chandra Jain Respondents

JUDGEMENT

(1.) Mr. Ghanshyam Joshi, Advocate for the petitioner.

(2.) Mr. Siddhartha Singh and Mr. Mohit Kumar, Advocates for the respondent.

(3.) Heard learned counsel for the parties.