(1.) Issue notice.
(2.) Petitioner Gita Mehra is present in person before the Court.
(3.) The petitioner has preferred the present petition to seek protection from any threat, coercion or harm, which may come from respondent No. 4.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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